Delhi High Court - Orders
Zakiya Zaidi vs M - Tech Developers Ltd on 19 February, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~CP-58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 485/2016
ZAKIYA ZAIDI ..... Petitioner
Through Dr.B.K.Dash, Adv.
versus
M - TECH DEVELOPERS LTD. ..... Respondent
Through Mr.Gaurav Bhardwaj, Adv.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 19.02.2019 CA 1051/2017 At joint request, adjourned to 16.04.2019.
JAYANT NATH, J.
FEBRUARY 19, 2019/v