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[Cites 0, Cited by 0] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)The President's Colour shall only be lowered to the President, Foreign Sovereigns, Presidents of Republican States, Governors-General of [***] [Omitted by S.R.O. 17-E, dated 5th July, 1967] within their jurisdictions.