Section 9(2) in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983
(2)Such Officers shall, before visiting any premises of the applicant for the purpose of inspection under sub-rule (1), give notice to the applicant of his intention to do so in Form 2 and on the specified date of inspection the applicant shall furnish to such officer all information and provide all facilities to conduct the said inspection.
