Supreme Court - Daily Orders
Shashi Bhushan Prasad Sinha (D) By Lr vs State Bank Of India . on 11 August, 2014
ITEM NO.201 COURT NO.11 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19118/2010
(Arising out of impugned final judgment and order dated 12/04/2010
in LPA No. 1359/1998 passed by the High Court Of Judicature at
Patna)
SHASHI BHUSHAN PRASAD SINHA (D) BY LR Petitioner(s)
VERSUS
STATE BANK OF INDIA AND ORS. Respondent(s)
(With office report)
(For final disposal)
Date : 11/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE M.Y. EQBAL
HON’BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s)
Mr. Amit Pawan ,Adv.
For Respondent(s)
Mr. S. Balakrishnan, Sr.Adv.
Mr. R. N. Keshwani,Adv.
Mr. Ram Lal Roy, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Veena Khera)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2014.08.14
19:13:48 IST
Reason: