Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37H] [Entire Act] State of Rajasthan - Subsection Section 37H(1) in The Rajasthan Minor Mineral Concession Rules, 1986 (1)Every mining plan/simplified mining scheme duly approved under these rules shall be valid for the entire duration of the lease/licence/short term permit.
