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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(x) in Rajasthan Land Revenue (Land Records) Rules, 1957

(x)any unusual occurrence that has taken place in his circle since the Inspector's previous visit and also the matters which has reported to the office Qanungo either at his last visit to the tehsil or by a message;