Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 112] [Section 111] [Entire Act] Union of India - Subsection Section 111(f) in The Customs Act, 1962 (f)any dutiable or prohibited goods required to be mentioned under the regulations in an import manifest or import report which are not so mentioned;
