Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(g) in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984 (g)[ [x x x] [[Omitted by Section 3(ii) of M.P. Act No. 13 of 2003 (w.e.f, 26-4-2003). Prior to omission it read as under :
