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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(2)(viii) in Gauhati University Travelling Allowance Rules, 1966

(viii)In the case of halt on tour if a person is required to travel to a place on duty beyond 8 kilometers from the place of halt he will be entitled to mileage allowance in addition to usual daily allowance.