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State of Bihar - Section

Section 40 in Management and Working of the Forests

40. Seizure and disposal of forest produce, and other property (Form No. 12).

- A return (Form No. 12) of forest produce and other property seized and disposed of during the month in accordance with the forest law or rules in force will be submitted monthly by Range Officers to the Divisional Officer.This return, will be returned to the Range Officer after check and noting the fresh entries in the Divisional Copy of the return.Chapter-V General