Madhya Pradesh High Court
Sunil Kumar Janghela vs M.P. Poorva Kshetra Vidyut Vitran Co. ... on 5 January, 2018
THE HIGH COURT OF MADHYA PRADESH WP-22285-2017 (SUNIL KUMAR JANGHELA Vs M.P. POORVA KSHETRA VIDYUT VITRAN CO. LTD) 1 Jabalpur, Dated : 05-01-2018 None for the petitioner even in the passover round. List in the next month.
(SUJOY PAUL) sh JUDGE e ad s@if Pr a hy Digitally signed by SAIFAN KHAN Date: 2018.01.06 12:17:50 +05'30' ad M of rt ou C h ig H