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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Kerala - Subsection

Section 20(a) in Kerala Highway Protection Act, 1999

(a)erect or re-erect any building or structure or alter the level of land by lowering, raising, digging or filling up, or construct, form or lay out any means of access to a highway upon land lying in between the building line and the control line;or