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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(1) in Prevention of Blackmarketing & Maintenance of Supplies of Essential Commodities (Rajasthan Conditions of Detention) Order, 1980

(1)This order may be called the Prevention of Blackmarketing and Maintenance of Supplies of Essential commodities (Rajasthan Conditions of Detention) Order, 1980.