Bombay High Court
Bahuuddeshiya Samajik Gramin Va ... vs The State Of Maharashtra And Ors on 23 April, 2019
Bench: B.R. Gavai, Dama Seshadri Naidu
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 152 OF 2018
Bahuuddeshiya Samajik Gramin Va Shaikshanik ....Petitioner
Sanstha And Anr
V/S
The State Of Maharashtra And Ors ....Respondent
None For Petitioner Mr V M Mali, AGP for R.no. 1 To 4 CORAM : B.R. GAVAI & DAMA SESHADRI NAIDU, JJ DATE : 23rd April, 2019 P.C. :
Place the matter on Board after Summer Vacation, i.e. on 18/06/2019.
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