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Bombay High Court

Bahuuddeshiya Samajik Gramin Va ... vs The State Of Maharashtra And Ors on 23 April, 2019

Bench: B.R. Gavai, Dama Seshadri Naidu

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 152 OF 2018

 Bahuuddeshiya Samajik Gramin Va Shaikshanik ....Petitioner
 Sanstha And Anr
             V/S
 The State Of Maharashtra And Ors           ....Respondent

None For Petitioner Mr V M Mali, AGP for R.no. 1 To 4 CORAM : B.R. GAVAI & DAMA SESHADRI NAIDU, JJ DATE : 23rd April, 2019 P.C. :

Place the matter on Board after Summer Vacation, i.e. on 18/06/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 23/04/2019 ::: Downloaded on - 25/04/2019 03:22:14 :::