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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(1) in The Kerala Minimum Wages Rules, 1958

(1)The number of hours which shall constitute a normal working day for employment in plantations shall be:
(a)in the case of an adult, 9 hours;
(b)in the case of an adolescent, 6 hours and 40 minutes:
(c)in the case of a child 4 and half hours.