Section 12(2) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016
(2)Forest Laws. - The Indian Forest Act, 1927, general provisions and detailed study; the Forest (Conservation) Act, 1980 and the Forest Conservation Rules, Constitutional provisions for protection of forests and wildlife; functioning of forest courts, special forest laws, amendments, Acts and Orders of the States; the Wildlife (Protection) Act, 1972 and Rules, the Biological Diversity Act, 2002, the Intellectual Property Rights Act, 1974 and the Environmental (Protection) Act, 1986.
