Bombay High Court
Pma Construction Co. Nagpur vs U. O. I. Ministry Of Road Transport And ... on 11 April, 2023
Bench: A.S. Chandurkar, M. W. Chandwani
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1606 OF 2023
In
STAMP NO. OF
Pma Construction Co. Nagpur ....PETITIONER
V/S
U. O. I. Ministry Of Road Transport And High....RESPONDENT
Way, Thr. The Chief Engineer And Reg. Officer And Ors ROHIT P. MASURKAR for Petitioner (FOR R 1) for Respondent CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 11th April, 2023 P.C. :
AT THE REQ. OF COUNSEL FOR R/3. S.O. TO TWO WEEKS.
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