Section 5 in Bhavnagar University (Amendment) Act, 1987
5. Amendment of section 7 of Guj. 26 of 1978.- In the principal Act, in section 7,-
(1)in sub-section (2),-(a)the words "and to the Court" shall be deleted;(b)the words "and the Court" shall be deleted;(2)in sub-section (3), the words "with the opinion of the Court thereon and" shall be deleted.
