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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(1)(c) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(c)to provide for the administration of any funds placed at the disposal of the University for the purposes intended;