Supreme Court - Daily Orders
T M Madav Yadav vs The Principal Secretary To The Govt Of ... on 14 August, 2019
ITEM NO.49 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 4727-4728/2019
T M MADAV YADAV Petitioner(s)
VERSUS
THE PRINCIPAL SECRETARY TO THE GOVT OF TAMILNADU & ANR.
Respondent(s)
Date : 14-08-2019 These petitions were called on for hearing today.
For Petitioner(s)
Ms. Shobha Ramamoorthy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appeared for the petitioner when called. Service is complete on respondent No.2 but none has entered appearance.
Ld. Counsel for the petitioner is directed to take fresh steps for effecting service on respondent No.1 within two weeks. As Ld. Counsel for the petitioner is absent, if fresh steps are not taken within two weeks, Registry to process the matter for listing before the Hon’ble Judge in Chamber for orders. If fresh steps are taken within two weeks, be processed as per rules Signature Not Verified and the matter be listed before this Court again on Digitally signed by RUPAM DHAMIJA Date: 2019.08.17 10.12.2019.
12:12:32 IST Reason:
ANIL LAXMAN PANSARE Registrar