Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Goa - Subsection Section 13(1)(g) in The Goa Ground Water Regulation Act, 2002 (g)to seize and keep custody of any equipment/device utilised for illegal sinking and close the work executed, partly or fully;