Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 362] [Entire Act]

Bengal Presidency - Subsection

Section 362(b) in Police Regulations, Bengal , 1943

(b)Members of the rural police are not subject to the provisions of the Police Act, 1861. They are not police officers except for purposes of the Cattle Trespass Act, 1871 (I of 1871). They are, however, public servants under section 21 of the Indian Penal Code.