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Allahabad High Court

The C/M Acharya Narendra Dev J.H.S. & ... vs Mr. Rajesh Kumar Srivas Now Basic ... on 8 February, 2012

Author: Ravindra Singh

Bench: Ravindra Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 4 of 2012
 

 
Petitioner :- The C/M Acharya Narendra Dev J.H.S. & Another
 
Respondent :- Mr. Rajesh Kumar Srivas Now Basic Shiksha Adhikari & Another
 
Petitioner Counsel :- In Person
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Anil Kumar Agarwal,J.

Put up on 13.2.2011.

In the meantime the appellant shall supply the copy of this petition to the learned A.G.A.

Order Date :- 8.2.2012 N.A.