Allahabad High Court
The C/M Acharya Narendra Dev J.H.S. & ... vs Mr. Rajesh Kumar Srivas Now Basic ... on 8 February, 2012
Author: Ravindra Singh
Bench: Ravindra Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 55 Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 4 of 2012 Petitioner :- The C/M Acharya Narendra Dev J.H.S. & Another Respondent :- Mr. Rajesh Kumar Srivas Now Basic Shiksha Adhikari & Another Petitioner Counsel :- In Person Hon'ble Ravindra Singh,J.
Hon'ble Anil Kumar Agarwal,J.
Put up on 13.2.2011.
In the meantime the appellant shall supply the copy of this petition to the learned A.G.A.
Order Date :- 8.2.2012 N.A.