Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Odisha - Subsection Section 24(1) in The Orissa Minimum Wages Rules, 1954 (1)The number of hours of work which shall constitute a normal working day shall be-(a)in the case of an adult, 9 hours;(b)in the case of a child, 41/2 hours.
