Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(3)(d) in The West Bengal Special Economic Zone Act, 2003. (d)to recommend and certify an unit for the purpose of availing it of benefit under the Export-Import Policy declared from time to time by the Central Government;