Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3) in The Orissa (State) Council for Child Welfare Rules, 1996

(3)Transaction of business of the Executive. Council may also be made, at the direction of the Chairperson by circulation amongst the members.