Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 65 in M.P. Vat Rules, 2006 65. Notice for rectification of mistake under Section 54. - The notice required to be given under sub-section (1) of Section 54 shall be in Form 45.Chapter - XI
