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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Daman and Diu - Subsection

Section 8(1)(C) in Daman and Diu Value Added Tax Regulation, 2005

(C)the consideration agreed for such sale has been altered by agreement with the recipient, whether due to the offer of a discount or for any other reason; or