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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(ix) in The Maharaja Sayajirao University of Baroda Act, 1949

(ix)to provide and maintain hostels [***] [The words 'and to supervise other places' were deleted, by Bombay 52 of 1950, Section 16 (c).] for the residence of students;