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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(3)(a) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(a)The disputes shall be reported to the Secretary of the Committee who shall try to settle the dispute. If he fails, the dispute shall be settled in the manner provided in clauses (b), (c), (d) and (e).