Chattisgarh High Court
Khoobchand Verma vs Ajay Kumar Mirani 10 Mcc/150/2019 ... on 11 July, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No. 134 of 2019
Khoobchand Verma Versus Ajay Kumar Mirani & Ors.
04.
11/07/2019 Mr. Sachin Nidhi, counsel for the appellant.
Mrs. Smita Jha, Panel Lawyer for the State/respondent No.2.
Learned counsel for the appellants prays for and is granted four weeks' time to remove the default.
List this matter after four weeks.
Sd/-
(Ram Prasanna Sharma) Judge N.Mohle