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Chattisgarh High Court

Khoobchand Verma vs Ajay Kumar Mirani 10 Mcc/150/2019 ... on 11 July, 2019

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet
                                    FA No. 134 of 2019

                  Khoobchand Verma Versus Ajay Kumar Mirani & Ors.

   04.

11/07/2019         Mr. Sachin Nidhi, counsel for the appellant.

                   Mrs. Smita Jha, Panel Lawyer for the State/respondent No.2.

Learned counsel for the appellants prays for and is granted four weeks' time to remove the default.

List this matter after four weeks.

Sd/-

(Ram Prasanna Sharma) Judge N.Mohle