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State of Tamilnadu - Section

Section 51 in Madurai-Kamaraj University Act, 1965

51. Appointment of the first Registrar.

- Notwithstanding anything contained in sub-section (1) of section 13, within three months from the date of publication of this Act in the Fort St. George Gazette, the first Registrar shall be appointed by the Chancellor on a salary to be fixed by him for a period not exceeding three years and on such conditions as he thinks fit.