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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(k) in The Shree Somnath Sanskrit University Act, 2005

(k)to hold examinations or tests and confer degrees and diplomas on, and grant certificates to persons who-
(i)have pursued approved courses of study in the University or an affiliated colleges unless exempted therefrom in such manner as may be prescribed and have passed the examinations or tests prescribed by the University; or
(ii)carry out research on such conditions as may be prescribed;