Section 10(4) in The Orissa Communal Offenders (Conditions of Detention) Order, 1995
(4)No replacement for clothings, foot-wears, and head-gears supplied at Government cost under Sub-clause (2) shall be made within a period of six months and no replacement for clothing, foot-wear and head-gear supplied at Government cost under Sub-clause (3) shall be made within a period of twelve months from the date of supply of such item;
