Supreme Court - Daily Orders
Authorised Officer, Central Bank Of ... vs Sri Debashish Nandi . on 26 November, 2018
Bench: A.M. Khanwilkar, Ashok Bhushan
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ITEM NO.44 COURT NO.13 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).16238/2015
(Arising out of impugned final judgment and order dated 05-02-2015
in FMAT No. 1385/2014 passed by the High Court At Calcutta)
AUTHORISED OFFICER, CENTRAL BANK OF INDIA & ANR. Petitioner(s)
VERSUS
SRI DEBASHISH NANDI & ORS. Respondent(s)
WITH
SLP(C) No. 26977/2015 (XVI)
SLP(C) No. 30339/2017 (XVI)
Date : 26-11-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. O. P. Gaggar, AOR
Mr. Aditya Gaggar,Adv.
Mr. Ashok Kumar Jain,Adv.
Mr. Pankaj Jain,Adv.
Mr. Bijoy Kumar Jain, AOR
Mr. Rauf Rahim, AOR
Mr. Manisha Pandey,Adv.
For Respondent(s) Mr. Mudit Sharma, AOR
Mr. Sukesh Ghosh,Adv.
Mr. P.C.Das,adv.
Ms. Shashi Kiran, AOR
For intervenor
Signature Not Verified
Dr. Lalit Bhasin,Adv.
Ms. Nina Gupta,Adv.
Digitally signed by
BALA PARVATHI
Date: 2018.11.27
16:55:00 IST
Reason: Ms. Palak Chadha,Adv.
Mr. Dhawal Jan,Adv.
Mr. Mudit Sharma,Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Special Leave Petition (C)No.16238/2015:
In view of the subsequent development, nothing survives in the matter.
The Special Leave Petition is disposed of leaving questions of law open.
SLP(C) No. 26977/2015:
SLP(C) No. 30339/2017:
List these matters on a non-miscellaneous day, in the 3rd week of January, 2019.
Interim relief to continue until further orders.
(B.Parvathi) (Anita Rani Ahuja) Court Master Branch Officer