National Consumer Disputes Redressal
M/S. D.C.M. Ltd. vs Girish Chandra, (Huf) on 3 September, 2015
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVIEW APPLICATION NO. 188 OF 2015 IN RP/3370/2013 1. M/S. D.C.M. LTD. ...........Appellants(s) Versus 1. GIRISH CHANDRA, (HUF) ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE AJIT BHARIHOKE, PRESIDING MEMBER HON'BLE MRS. REKHA GUPTA, MEMBER For the Appellant : For the Respondent :
Dated : 03 Sep 2015 ORDER This is an application for review of the order dated 01.07.2013 passed in RP No. 3370 of 2013. We have perused the application for review as also the record. We do not find any error apparent on the face of the record which may persuade us to review our order. Accordingly, review application is dismissed.
......................J AJIT BHARIHOKE PRESIDING MEMBER ...................... REKHA GUPTA MEMBER