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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(1)The Supervisory Authority, on completion of inspection and enquiry, shall record the salient points of his observation and recommendation(s) to the clinical establishment detailing the specific deficiencies to be corrected, if any, in the inspection book (register).