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Union of India - Section

Section 9 in The National Cadet Corps Rules, 1948

9. Medical Examination.

- If the Commanding Officer or the Headmaster is satisfied that the application is in order, and that the applicant fulfils the conditions of enrolment and that he is suitable for enrolment in the unit or part thereof in which he desires to be enrolled, he shall cause the applicant to be medically examined.