Kerala High Court
Arunima G vs State on 11 January, 2008
Author: Kurian Joseph
Bench: Kurian Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
OP No. 27990 of 2001(F)
1. ARUNIMA G.
... Petitioner
Vs
1. STATE
... Respondent
For Petitioner :SRI.V.JAYAPRADEEP
For Respondent :SRI.B.S.KRISHNAN (SR.) SC,MATSYAFED
The Hon'ble MR. Justice KURIAN JOSEPH
Dated :11/01/2008
O R D E R
KURIAN JOSEPH, J.
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O.P. No. 27990 OF 2001
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Dated this the 11th day of January, 2008.
J U D G M E N T
In the matter of engagement on adhoc basis, there is already an interim order in C.M.P.No.45490/2001 dated 20.09.2001. This original petition is disposed of in terms of the said interim order.
KURIAN JOSEPH, JUDGE. smp KURIAN JOSEPH, J.
O.P. No. 27990 OF 2001 J U D G M E N T 11.01.2008