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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Kerala - Subsection

Section 42(1) in Kerala Municipality Building Rules, 1999

(1)Fire escape stair case shall be provided for every buildings of,-
(a)residential occupancies exceeding three storeys above ground level;
(b)occupancies other than residential exceeding two storeys above ground level.