Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Arunachal Pradesh - Subsection Section 3(e) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015 (e)Village Road (VR).(Classification)Explanation : For the purpose of classification of State road under this section, the following guidelines shall be adopted ;
