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Union of India - Section

Section 104 in National Company Law Appellate Tribunal Rules, 2016

104. Removal of difficulties and issue of directions.

- Notwithstanding anything contained in the rules, wherever the rules are silent or not provisions is made, the Chairperson may issue appropriate directions to remove difficulties and issue such orders or circulars to govern the situation or contingency that may arise in the working of the Appellate Tribunal.