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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2A) in The National Institute Of Pharmaceutical Education And Research Act,1998

(2A)[ The Central Government may, by notification in the Official Gazette, establish similar Institutes in different parts of the country.] [Subsection (2A) added by Act No. 19 of 2007 w.e.f. 29.1.2007.]