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Supreme Court - Daily Orders

Jagdishbhai Madhubhai Patel vs Saraswatiben Revandas (D)Thr.Lrs. on 9 May, 2014

*ITEM NO.603                     COURT NO.5                SECTION IX

               S U P R E M E      C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for
Special Leave to Appeal (Civil) No(s).12613-12614/2014

(From the judgement and order dated 26/03/2014 in Appeal From Order
No.100/2014 with Civil Application No.2594/2014 of The HIGH COURT OF
GUJARAT AT AHMEDABAD)

JAGDISHBHAI MADHUBHAI PATEL                                 Petitioner(s)

                    VERSUS

SARASWATIBEN REVANDAS (D)THR.LRS. & ANR.         Respondent(s)
(With appln(s) for permission to file lengthy list of dates,
permission to file additional documents, exemption from filing O.T.
and prayer for interim relief and office report)

Date: 09/05/2014     These Petitions were mentioned today.

CORAM : HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
        HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE

For Petitioner(s)       Mr.     Harin P. Raval, Sr. Adv.
                        Mr.     Anirudh Sharma,Adv.
                        Mr.     Divya Anando, Adv.
                        Mr.     Anando Mukherjee, Adv.

For Respondent(s)       Mr.    Mukul Rohatgi, Sr. Adv.
                        Dr.    A.M. Singhvi, Sr. Adv.
                        Mr.    Sandeep Singhvi, Adv.
                        Mr.    Mahesh Agarwal, Adv.
                        Mr.    Rishi Agrawala, Adv.
                        Mr.    E.C. Agrawala,Adv.
                        Mr.    Shamik Bhat, Adv.
                        Ms.    Radhika Gautam, Adv.
                        Ms.    Manasi Kumar, Adv.
                        Mr.    Shashank Manish, Adv.

           UPON hearing counsel the Court made the following
                               O R D E R

Taken on Board.

The special leave petitions are dismissed.

(S.K. Rakheja) (Indu Satija) Court Master Assistant Registrar