Bangalore District Court
Abb India Limited vs Hi-Tech Engineering Corporation India ... on 8 February, 2017
Registered on:07-09-2016
Decided on:08-02-2017
IN THE COURT OF XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE
(PRESENTED OVER BY Shridhar GopalaKrishna Bhat - 14 Acmm)
P.C.R. 54506/2016
APPELLANTS:
ABB INDIA LIMITED, 21ST FLOOR, WORLD TRADE CENTRE, BRIGADE GATE WAY, NO.26/1, DR. RAJKUMAR ROAD, MAL
RESPONDENTS:
HI-TECH ENGINEERING CORPORATION INDIA PVT LTD., , G-17, MIDC, BARAMATI 413102
DIST. PUNE, MAHARASHTRA
ORAL JUDGEMENT DATED 08-02-2017
ORDER
PCR disposed off and registered in Criminal Case Sd/-
((PRESENTED OVER BY Shridhar GopalaKrishna Bhat - 14 Acmm)) (XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE)