Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 43 in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

43. Forms. - The Rules Committee shall submit to the Bar Council the draft of forms prescribed by the Act and may recommend to it from time to time such modifications therein as it may deem fit.