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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(k) in Uttaranchal School Education Act, 2006

(k)"Maintenance grant" means Such grant-in-aid of an institution, as the State Government by the general or special order in that behalf direct to be Vatted as maintenance grant appropriate to the level of the institution;