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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(c1) in The Karnataka State Civil Services (Regulation of transfer of teachers) Act, 2007

(c1)[ "maximum period" means a continuous service of ten years in a Zone in different cadres put together; [Inserted by Act 23 of 2017, dated 18.04.2017.]