Supreme Court - Daily Orders
State Of M.P. vs Kallu Kaurav @ Dinesh Kaurav . on 7 February, 2014
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ITEM NO.24 COURT NO.9 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) NO......./2014
CRL.M.P. NO.2042
(From the judgement and order dated 20/02/2013 in M.CRL.C No.1139/2013, of
The HIGH COURT OF M.P AT GWALIOR)
STATE OF M.P. Petitioner(s)
VERSUS
KALLU KAURAV @ DINESH KAURAV & ORS. Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 07/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. C.D. Singh,Adv.
Mr. Abimanyu, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned. The special leave petition is dismissed.
| (Sanjay Kumar) Court Master| (Indu Satija) |
| |Assistant Registrar |
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