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[Cites 0, Cited by 0] [Section 99C] [Entire Act]

State of Uttarakhand - Subsection

Section 99C(3) in Uttarakhand Co-Operative Societies Act, 2003

(3)The Registrar or the Government as the case may, be any, suspend the execution of any decision or order pending the exercise of his or their power under sub-section (1) in respect thereof.